(1.) THE question involved in these matters being common, they are being decided by this common order.
(2.) BRIEF facts leading to the filing of these writ petitions are, as under:
(3.) IN the counter affidavit, the respondent has stated as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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