LAWS(MAD)-2007-10-93

SECRETARY YADHAVAR PRIMARY SCHOOL Vs. DISTRICT COLLECTOR

Decided On October 12, 2007
SECRETARY, YADHAVAR PRIMARY SCHOOL, MUTHUSAMIAPURAM, RAMASAMYAPURAM-POST, MULLIKULAM-VIA, SIVAGIRI-TALUK, TIRUNELVELI DISTRICT Appellant
V/S
COMMISSIONER, VASUDEVANALLUR PANCHAYAT UNION, VASUDEVANALLUR, SIVAGIRI-TALUK, TIRUNELVELI DISTRICTS Respondents

JUDGEMENT

(1.) MRS. V. CHELLAMMAL, the learned Special Government Pleader takes notice on behalf of the respondents.

(2.) HEARD both sides.

(3.) THE writ petitioner is an aided primary school and they are challenging the order dated 17. 09. 2007 issued by the District Collector.