(1.) THE learned counsel appearing for the revision petitioners seeks permission to withdraw these revisions and has also made an endorsement to that effect. Permission is granted. Accordingly these revision petitions are dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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