REGENT COMPUTRONICS PVT. LTD.

S.R.RAMALINGAM Appellant

V/S

R.VIVEKANANDAN Respondents

Referred Judgements :-

MOHAMMAD MAHIBULLA VS. SETH CHAMAN LAL [REFERRED TO]
BUTA SINGH VS. UNION OF INDIA [REFERRED TO]
K NATARAJAN VS. P K RAJASEKARAN [REFERRED TO]
S V ARJUNARAJA VS. P VASANTHA [REFERRED TO]

JUDGEMENT

(1.) THESE revisions are directed against the dismissal of applications - to implead the other Defendants in the stay application and dismissal of the application filed under Or. 41 R. 30 CPC, to reject the appeal A. S. No. 26/2006.

(2.) BRIEF facts which led to these revisions are as follows:-

(3.) HEARD both.

Click here to view full judgment.

S R RAMALINGAM Vs. R VIVEKANANDAN

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address