LAWS(MAD)-2007-12-56

S MUNUSAMY Vs. DISTRICT REVENUE OFFICER KANCHEEPURAM

Decided On December 06, 2007
S.MUNUSAMY Appellant
V/S
INSPECTOR OF POLICE Respondents

JUDGEMENT

(1.) HEARD Mr. C. Prakasam, learned counsel for the petitioner and Mr. N. Senthil Kumar, learned Government Advocate (writs) appearing for the respondents.

(2.) KEEPING in view the orders passed in similar cases, this writ petition is disposed of with a direction to the first respondent to release the Lorry bearing Registration No. TN-04-C-8429 to the petitioner subject to the following conditions: