MURUGESA MOOPANAR Vs. SIVAGNANA MUDALIAR

JUDGEMENT

(1.) DEFENDANTS in O. S. No. 271 of 1979, on the file of district Munsif's court, Tiruvaiyaru, are the appellants before this Court.

(2.) SUIT filed by plaintiff, which was originally for injunction was converted into a suit for possession by adding an alternative relief.

(3.) ON the above pleadings, trial Court took evidence. Exx. A-1 to A-4 were marked on the side of the plaintiff. Exx. B-1 and B- 2 were marked on the side of the defendants. Commissioner's Report and Plan were marked as Exx. C-1 and C-2. Plaintiff was examined as P. W. 1, and second defendant was examined as d. W. 1. Three other witnesses were also examined on the side of the defendants.