SOMASUNDARAM Vs. LIYAKAT ALI

JUDGEMENT

(1.) THIS second appeal is by the second defendant in o. S. No. 348 of 1988, on the file of the District Munsif s Court, Namakkal. First defendant is the Special Officer, Pandamangalam Primary Co-operative Bank limited (Second respondent herein) and plaintiff is the first respondent herein.

(2.) FOR the sake of convenience, the parties are referred to in this judgment according to the array of parties in the suit.

(3.) WHEN the matter was taken in appeal, lower appellate court also concurred with the same finding. The appeal was dismissed. It is against the concurrent decisions of both the Courts, below, second defendant has preferred this second appeal.