(1.) Plaintiff in O.S. No. 598 of 1982, on the file of Second Additional District Munsif s Court, Pondicherry, is the appellant.
(2.) Plaintiff and defendant are brother and sister.
(3.) Suit filed by plaintiff was to recover possession of the property after demolition of the superstructure.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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