LAWS(MAD)-1996-4-70

COMMISSIONER OF WEALTH TAX Vs. RAMAMURTHY M

Decided On April 22, 1996
COMMISSIONER OF WEALTH-TAX Appellant
V/S
M. RAMAMURTHY Respondents

JUDGEMENT

(1.) AT the instance of the Department, the Tribunal has referred the following common question of law for the opinion of this court.