REGENT COMPUTRONICS PVT. LTD.

MARUVANA BEEVI Appellant

V/S

M. ABDUL SALAM Respondents

Referred Judgements :-

MOHANA VELU V. ARTNAMALAI [REFERRED TO]
JAGDIPPRASAD V. MT. RAJOKUER [REFERRED TO]
RAGHBAR DAYAL V. FIRM PIARE LAL [REFERRED TO]
SILUVAIMUTHU MUDALIAR V. MD. SABUL [REFERRED TO]
CHARU CHANDRA MAITY V. SITAL PRASAD GHOSH [REFERRED TO]
SYED ABDUL KHADER VS. RAMI REDDY [REFERRED TO]

(1.) PLAINTIFF in O.S. No.79 of 1981, on the file of the Subordinate Judge's Court, Nagapattinam, is the appellant before this Court.

(2.) IN the plaint, the plaintiff/ appellant has sought for the following reliefs:

(3.) THE cause of action is stated to have arisen at Nagapattinam where the defendant is residing and where the power of attorney was granted.