(1.) I have heard b. Shanthakumar, ld. counsel for the petitioner and the ld. Standing Counsel for Income-tax.
(2.) THE Writ is for mandamus for the following directions :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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