(1.) THE question referred to this court in Tax Case No. 275 of 1972 is :
(2.) THE question referred to this court in T.C. No. 277 of 1972 is :
(3.) IN Nagammal Mills' case [1974] 94 ITR 387 (Mad), referred to already, this court observed at page 391 as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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