LAWS(MAD)-2026-2-193

A.P.VISALAKSHI ACHI Vs. SHREE ARUNACHALESWARAR MILLS

Decided On February 06, 2026
A.P.Visalakshi Achi Appellant
V/S
Shree Arunachaleswarar Mills Respondents

JUDGEMENT

(1.) The defendants in O.S.No.252 of 2018 are the appellants in this appeal suit.

(2.) Pleadings:

(3.) Written statement filed by the defendants in brief: