REGENT COMPUTRONICS PVT. LTD.

T.S.T.Kaznav Appellant

V/S

DISTRICT REVENUE OFFICER Respondents

Referred Judgements :-

T.ARIVANDANDAM VS. T.V.SATYAPAL AND ANOTHER [REFERRED TO]
HARDESH ORES (P) LTD. VS. HEDE AND COMPANY [REFERRED TO]
V SUBBA RAO VS. SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED TO]
BALASARIA CONSTRUCTION P LTD VS. HANUMAN SEVA TRUST [REFERRED TO]

JUDGEMENT

(1.) The present Original Side Appeal has been filed by the appellants praying to set aside the Order and decreetal Order made in A.No.5145 of 2024 in C.S.No.204 of 2024 dtd. 9/12/2024 on the file of Original Side of this Court.

(2.) The appellants as plaintiffs filed a Civil Suit in C.S. No.204 of 2024 before this Court by stating as follows:

(3.) The 2nd defendant filed an application in A.5145 of 2024 for rejection of plaint on the following grounds:

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T.S.T.KAZNAV Vs. DISTRICT REVENUE OFFICER

Referred Judgements :-

JUDGEMENT

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