REGENT COMPUTRONICS PVT. LTD.

M.M.Babu Appellant

V/S

YOUNG MEN CHRISTIAN ASSOCIATION Respondents

Referred Judgements :-

A.SINGARAVELU MANAVALAR AND OTHERS VS. PALANIYANDI KANDIAR [REFERRED TO]
OMKAR TRADECOMM LLP VS. MAYANK AGARWAL [REFERRED TO]
STATE OF NAGALAND VS. LIPOK A O [REFERRED TO]
SALIL DUTTA VS. T M AND M C PRIVATE LIMITED [REFERRED TO]
RAFIQ VS. MUNSHILAL [REFERRED TO]
RAFIQ VS. MUNSHILAL [REFERRED TO]

JUDGEMENT

(1.) Civil Revision Petition is filed challenging the order of M.P.No.3 of 2025 to condone the delay of 69 days in filing the R.C.A.Sr.No.8334 of 2025 passed by the VII Judge, Small Causes Court at Chennai.

(2.) The parties will be adverted to as per their ranking before the lower Appellate Court.

(3.) The gist of the facts necessary for disposal of the Civil Revision Petition are as follows:

Click here to view full judgment.

M.M.BABU Vs. YOUNG MEN CHRISTIAN ASSOCIATION

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address