(1.) Application No.11 of 2024 has been filed under Sec. 124 of the Trade Marks Act, 1999 (for short, the Act) to dismiss the rectification petition filed in O.P.No.471 of 2023.
(2.) Heard both.
(3.) The facts leading to filing of the present application are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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