LAWS(MAD)-2026-1-259

NANGARAJA GUPTA Vs. JITESH JAIN

Decided On January 08, 2026
Nangaraja Gupta Appellant
V/S
Jitesh Jain Respondents

JUDGEMENT

(1.) Today, the case is listed today under the caption 'For Bing Mentioned' at the instance of the learned counsel for petitioner.

(2.) Considering the submission of the learned counsel for petitioner, paragraphs 8 and 10 of the order dtd. 14/10/2025 shall be replaced as follows:

(3.) Registry is directed to carry out the above corrections in the order dtd. 14/10/2025 and issue a fresh copy of the order dtd. 14/10/2025.