(1.) Seeking quashment of the order dtd. 2/3/2026 passed by the third respondent, in and by which the petitioner was removed from the B-Panel of Advocates of the District Legal Services Authority, Coimbatore, the present writ petition is filed.
(2.) ***
(3.) ***
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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