DIVISIONAL MANAGER Vs. J.SHAKILA @ THATCHAYANI

JUDGEMENT

(1.) Feeling aggrieved by the Award dated December 5, 2022 passed by 'the Subordinate Judge, Motor Accident Claims Tribunal, Tambaram' ['Tribunal' for short] in M.C.O.P. No.249 of 2009, the second respondent therein namely The Divisional Manager, United India Insurance Co. Ltd., Kancheepuram, has preferred this Civil Miscellaneous Appeal.

(2.) For the sake of convenience, hereinafter, the parties will be referred to as per their array in the Original Petition.

(3.) The deceased - Janarthanan passed away in an accident that occurred on December 3, 2006 at about 04:00 Hours. The petitioners 1 to 3 are his wife, son and mother respectively.