ARULMIGHU KALLALAGAR THIRUKOIL Vs. S.S.RAJARAM

JUDGEMENT

(1.) The plaintiff/Temple authority of Arulmighu Kallalagar Thirukovil, in O.S.No.267 of 1989 on the file of the II Additional Subordinate Judge, Madurai, has filed this appeal challenging the impugned judgment dtd. 16/11/1990.

(2.) For the sake of convenience and brevity, the parties are referred to as per their litigative status before the trial Court.

(3.) The brief averments made in the plaint are as follows:-