SAIL REFRACTORY COMPANY LIMITED Vs. SUB-REGISTRAR

Referred Judgements :-

QUINN V. LEATHEM [REFERRED TO]
GRINDLAYS BANK LTD. V. CENTRAL GOVT. INDUSTRIAL TRIBUNAL [REFERRED TO]
UNION OF INDIA V. G.M.KOKIL [REFERRED TO]
KAMLESH KUMARI V. STATE OF PUNJAB THROUGH SECY. DEPT. OF EDUCATION [REFERRED TO]
UNION OF INDIA VS. NARESHKUMAR BADRIKUMAR JAGAD [REFERRED TO]
WILLIE WILLIAM SLANEY VS. STATE OF MADHYA PRADESH [REFERRED TO]
KRISHAN MURARI LAL SEHGAL VS. STATE OF PUNJAB [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
FIRM SARDARILAL VISHWANATH VS. PRITAM SINGH [REFERRED TO]
TARKESHWAR SIO THAKUR JIU VS. DAR DASS DEY AND CO [REFERRED TO]
KHARGRAM PANCHAYAT SAMITI VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF HARYANA VS. RAM KISHAN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUN ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
STATE OF PUNJAB VS. RENUKA SINGLA [REFERRED TO]
ANIRUDHSINHJI KARANSINHJI JADEJA VS. STATE OF GUJARAT [REFERRED TO]
M C MEHTA VS. KAMAL NATH [REFERRED TO]
STATE FISHERY OFFICERS ASSOCIATION W B VS. STATE OF WEST BENGAL [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. ASHRAFULLA KHAN [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. ASHRAFULLA KHAN [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
INDIAN NATIONAL CONGRESS I VS. INSTITUTE OF SOCIAL WELFARE [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. TARUN K ROY [REFERRED TO]
JAMSHED HORMUSHJI WADIA VS. BOARD OF TRUSTEES PORT OF MUMBAI [REFERRED TO]
MEHBOOB DAWOOD SHIKH VS. STATE OF MAHARASHTRA [REFERRED TO]
MODERN SCHOOL VS. UNION OF INDIA [REFERRED TO]
T N GODAVARMAN THIRUMULPAD VS. UNION OF INDIA [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [REFERRED TO]
FOMENTO RESORTS AND HOTELS VS. MINGUEL MARTINS [REFERRED TO]
DESTRUCTION OF PUBLIC AND PRIVATE PROPERITES VS. STATE OF A P [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
MANISH GOEL VS. ROHINI GOEL [REFERRED TO]
RELIANCE NATURAL RESOURCES LTD VS. RELIANCE INDUSTRIES LTD [REFERRED TO]
MAHARSHI DAYANAND UNIVERSITY VS. SURJEET KAUR [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
ORISSA MINING CORPORATION LTD VS. MINISTRY OF ENVIRONMENT [REFERRED TO]
GOA FOUNDATION VS. UNION OF INDIA [REFERRED TO]
STATE OF NCT OF DELHI VS. SANJAY [REFERRED TO]
STATE OF RAJASTHAN & ORS VS. GOTAN LIME STONE KHANJI UDYOG PVT. LTD. & ANR. [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
M/S. HARYANA SURAJ MALTING LTD. VS. PHOOL CHAND [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
PRADEEP S.WODEYAR VS. STATE OF KARNATAKA [REFERRED TO]
MINERAL AREA DEVELOPMENT AUTHORITY VS. STEEL AUTHORITY OF INDIA [REFERRED TO]