LAWS(MAD)-2026-1-109

R.M.S.K. SANKARALINGAM Vs. ASSISTANT COMMISSIONER

Decided On January 23, 2026
R.M.S.K. Sankaralingam Appellant
V/S
ASSISTANT COMMISSIONER Respondents

JUDGEMENT

(1.) This writ petition has been filed challenging the impugned order dtd. 22/7/2025 passed by the 1st respondent.

(2.) Mr.R.Suresh Kumar, learned Additional Government Pleader, takes notice on behalf of the respondents.

(3.) By consent of the parties, the main writ petition is taken up for disposal at the admission stage itself.