G.JAYAKRISHNAN Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) Heard both sides.

(2.) This writ appeal is directed against the order dtd. 27/6/2023 made in W.P.(MD)No.4656 of 2023 filed by the fourth respondent herein (Dr.C.Roshy Joseph).

(3.) Dr.Roshy Joseph filed the said writ petition challenging the appointment of the appellant herein(Dr.Jayakrishnan) as Reader in the Government Ayurveda Medical College, Kottar, Kanyakumari District vide G.O.(D)No.303 Health and Family Welfare (IM-1(1) Department dtd. 19/2/2016 as well as the consequential posting order dtd. 25/2/2016. The learned single Judge after hearing both sides allowed the writ petition in the following terms:-