(1.) The unsuccessful plaintiffs in a suit for specific performance, aggrieved by the dismissal of the suit and counter claim filed by the defendant being allowed, have come up by way of these first appeals.
(2.) Plaint in brief:
(3.) ***
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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