S.R.MURUGAN Vs. P.RAJENDRAN

JUDGEMENT

(1.) This Appeal Suit is directed against the judgment and decree, dtd. 29/6/2009 made in O.S.No.128 of 2004 on the file of the Fast Track Court, Dindigul.

(2.) The appellant is the plaintiff in O.S.No.128 of 2004 on the file of the Fast Track Court, Dindigul. The respondents are the defendants in that suit. The suit is filed for the relief of specific performance.

(3.) For the sake of convenience, the parties are referred to as per their rank before the trial Court.