KANNIAPPAN Vs. KALIAPPAN

JUDGEMENT

(1.) The defendants are the appellants, aggrieved by the reversal findings rendered by the First Appellate Court.

(2.) I have heard Mr.Raguvaran Gopalan, learned Counsel appearing for the appellants / defendants and Mrs.J.Padmavathi Devi, learned Counsel appearing for the respondent / plaintiff.

(3.) This Second Appeal was admitted by this Court on 28/3/2022 on the following substantial questions of law: