M.PRABU Vs. ASSISTANT COMMISSIONER

JUDGEMENT

(1.) This writ petition has been filed challenging the impugned order dtd. 8/2/2025 passed by the respondent.

(2.) Mr.R.Suresh Kumar, learned Additional Government Pleader, takes notice on behalf of the respondent.

(3.) By consent of the parties, the main petition is taken up for disposal at the stage of admission itself.