LAWS(MAD)-2026-7-24

PADMAVATHI Vs. K.RAMAN

Decided On July 17, 2026
PADMAVATHI Appellant
V/S
K.RAMAN Respondents

JUDGEMENT

(1.) The defendants, in a suit for specific performance, having suffered concurrent findings before the Trial Court as well as the First Appellate Court are the appellants. The Second Appeal was admitted by this Court on 29/11/2019, on the following three substantial questions of law:

(2.) I have heard Mr.T.Arul, for Mr.M.P.Senthil, learned Counsel appearing for the appellants and Mr.K.Ravi Anantha Padmanathan, learned Senior Counsel for Mr.M.Paraloga Vignesh, learned Counsel appearing for the respondent.

(3.) For the sake of convenience, the parties are described as per their rank before the trial Court.