(1.) The petitioner assails the award passed by the sole Arbitrator dtd. 10/6/2023 by filing this petition under Sec. 34 of the Arbitration and Conciliation Act, 1996 (for short, the Act).
(2.) Heard both.
(3.) The case of the petitioner is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN