(1.) The plaintiff in a suit for partition and separate possession, aggrieved by the dismissal of the suit in O.S.No.282 of 2019, is the appellant.
(2.) Pleadings:
(3.) Written statement filed by the 1st defendant and adopted by the defendants 2 and 3 in brief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN