LAWS(MAD)-2016-7-246

MARIAPPAN; GANESAN; SUBBIAH Vs. STATE

Decided On July 19, 2016
Mariappan; Ganesan; Subbiah Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) A1 to A3 in the Sessions Case in S.C.No.128 of 2005 on the file of the learned Principal Sessions Judge, Virudhunagar District @ Srivilliputtur are the appellants.

(2.) In the said Court, after trial, on 25.08.2006, ultimately the accused were convicted and sentenced as detailed below: <FRM>JUDGEMENT_246_LAWS(MAD)7_2016.html</FRM>

(3.) The case of the prosecution in brief runs as under: