RAJASEKAR Vs. STATE

Referred Judgements :-

RAJ RANI V. STATE (DELHI ADMINISTRATION) [REFERRED TO]
STATE OF WEST BENGAL VS. ORILALJAISWAL [REFERRED TO]
SWAMY PRAHALADDAS VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAMESH KUMAR VS. STATE OF CHHATTISGARH [REFERRED TO]
HOSHAN A P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
RANDHIR SINGH VS. STATE OF PUNJAB [REFERRED TO]
MANJU RAM KALITA VS. STATE OF ASSAM [REFERRED TO]
CHITRESH KUMAR CHOPRA VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
AMALENDU PAL ALIAS JHANTU VS. STATE OF WEST BENGAL [REFERRED TO]
S S CHHEENA VS. VIJAY KUMAR MAHAJAN [REFERRED TO]
VIJAY KUMAR RASTOGI VS. STATE OF RAJASTHAN [REFERRED TO]
MANI VS. STATE REP. BY THE INSPECTOR OF POLICE [REFERRED TO]