T.K.S. ELANGOVAN Vs. THE STATE OF TAMIL NADU REP. BY ITS CHIEF SECRETARY TO GOVERNMENT SECRETARIAT, FORT ST. GEORGE CHENNAI

Referred Judgements :-

LANCASTER MOTOR COMPANY (LONDON) LTD. V. BREMITH LTD. [REFERRED TO]
LORD DENNING IN METROPOLITAN PROPERTIES CO. (FGC) LTD. V. LANNON [REFERRED TO]
REGISTRAR GENERAL,MADRAS HIGH COURT V. R. GANDHI [REFERRED TO]
SHAMA RAO V. STATE OF PONDICHERRY [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
P J IRANI VS. STATE OF MADRAS [REFERRED TO]
STATE OF MYSORE VS. R V BIDAP [REFERRED TO]
HOCHTIEF GAMMON VS. STATE OF ORISSA [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
GOKARAJURANGARAJU ACHANTI SREENIVASA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
KUMAR PADMA PRASAD VS. UNION OF INDIA [REFERRED TO]
ALL INDIA JUDGES ASSOCIATION STATE OF HIMACHAL PRADESH SHAMSHER BAHADUR SINGH VS. UNION OF INDIA [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
CONSTITUTION OF INDIA VS. R O DR RAM ASHRAY YADAV CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION [REFERRED TO]
BISHWANATH PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
FUERST DAY LAWSON LIMITED VS. JINDAL EXPORT LIMITED [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMESHWAR PRASAD VS. UNION OF INDIA [REFERRED TO]
INDERPREET SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [REFERRED TO]
MAHESH CHANDRA GUPTA VS. UNION OF INDIA [REFERRED TO]
B P SINGHAL VS. UNION OF INDIA [REFERRED TO]
IN RE MEHAR SINGH SAINI CHAIRMAN HPSC VS. STATE [REFERRED TO]
CENTRE FOR PIL VS. UNION OF INDIA [REFERRED TO]
RAM NAGINA SINGH VS. S V SOHNI [REFERRED TO]
M. MANOHAR REDDY VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. SALIL SABHLOK [REFERRED TO]
RAM TAWAKYA SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF PUNJAB & ANR. VS. BRIJESHWAR SINGH CHAHAL & ANR. [REFERRED TO]