LAWS(MAD)-2016-8-175

K. NAGARAJAN Vs. THE DISTRICT COLLECTOR, SIVAGANGAI

Decided On August 29, 2016
K. NAGARAJAN Appellant
V/S
The District Collector, Sivagangai Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) By consent, the main Writ Petition itself is taken up for final disposal.

(3.) No counter is filed on behalf of Respondent Nos.1 to 3.