V.PARANDHAMAN Vs. D.UMAMAHESWARAN

JUDGEMENT

(1.) This Original Side Appeal is directed against the Judgment and Decree of the learned single Judge, dated 02.12.2009 passed by the learned single Judge in C.S.No.832 of 2001.

(2.) The case of the plaintiff as averred in the plaint is as follows :

(3.) The contentions of the first defendant in his written statement are as follows :