DHANASEKARAN Vs. SUB INSPECTOR OF POLICE

JUDGEMENT

(1.) In this revision, partial allowing of a property return petition is being challenged by the property owner.

(2.) In this part of the State, more particularly in Sivagangai District, Bull Race has become famous. It has also become famous for various legal battles that went upto the Hon'ble Supreme Court. Now, life of two oxen are involved in this case. Devakottai Taluk Police registered the case against the revision petitioner also as he is alleged to have inhumanly treated and harassed the oxen. As part of investigation, the Rekla Race Cart and two oxen were seized.

(3.) The revision petitioner moved the learned Judicial Magistrate, Devakottai, filing Cr.M.P.No.966 of 2016 for return of case properties to him.