(1.) The defendant in a suit for specific performance of agreement of sale is the appellant and the respondent herein is the plaintiff.
(2.) The case of the plaintiff is as follows:
(3.) The case of the defendant is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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