LAWS(MAD)-2016-8-225

RANJIT RECREATION CLUB Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD; MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD

Decided On August 19, 2016
Ranjit Recreation Club Appellant
V/S
Managing Director, Tamil Nadu State Marketing Corporation Ltd; Manager, Tamil Nadu State Marketing Corporation Ltd Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) Counter of Second Respondent is filed.

(3.) By consent, the main Writ Petition itself is taken up for final disposal.