(1.) Heard both sides.
(2.) By consent of both sides, the main Writ Petition itself is taken up for final disposal.
(3.) No counter is filed on behalf of the Respondents No.1 to 4.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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