LAWS(MAD)-2016-4-475

SECRETARY/SPECIAL OFFICER, ATTUR TALUK, CO-OPERATIVE HOUSING SOCIETY LTD , SALEM Vs. R MANIYAMMAL AND OTHER

Decided On April 04, 2016
SECRETARY/SPECIAL OFFICER, ATTUR TALUK, CO-OPERATIVE HOUSING SOCIETY LTD , SALEM Appellant
V/S
R MANIYAMMAL AND OTHER Respondents

JUDGEMENT

(1.) Admit.

(2.) Mr. M. Rajendran, learned counsel accepts notice for the first respondent. Mrs. T. P. Savitha, learned counsel accepts notice for respondent Nos. 2 to 4.

(3.) At request of the learned counsel for the parties, the appeal is taken up for final disposal.