M/S. ESSOR HOTELS PRIVATE LIMITED, MADRAS REP. BY ITS MANAGING DIRECTOR PADINJARE VAZHIYIL ANUPKUMAR, 1089, POONAMALLEE HIGH ROAD, CHENNAI Vs. GRINDLAYS BANK NOW KNOWN AS STANDARD CHARTERED BANK, REP. BY ITS MANAGER, 19, RAJAJI SALAI, CHENNAI

JUDGEMENT

(1.) This Original Side Appeal is directed against the Judgment and Decree of the learned single Judge, dated 09.05.2006 passed in C.S.No.150 of 1987 dismissing the suit.

(2.) The plaint averments are as follows :

(3.) The averments of the written statement filed by the first defendant are as follows :