(1.) A-1 and A-2 in Special Case No.24 of 2006 on the file of the Special Court under SC/ST (PA) Act/Principal Sessions Court, Coimbatore are the appellants.
(2.) A-1 and A-2 were convicted and sentenced as under:
(3.) The case of the prosecution briefly runs as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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