INBASEKARAN Vs. THE INSPECTOR OF POLICE

JUDGEMENT

(1.) The writ petition has been filed for issuance of a Writ of Mandamus directing the respondent to grant permission and protection for cultural event namely Adalpadal scheduled to be held on 06.06.2016 at night in connection with ?Vaikasi Festival? at Arulmigu Muthumariamman Temple at Silattur Village, Aranthangi Taluk, Pudukkottai District, by considering the petitioner's representation dated 23.05.2016.

(2.) Mr.D.Muruganandam, learned Additional Government Pleader, takes notice for the respondents. By consent, the writ petition itself is taken up for final disposal.

(3.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.