REGENT COMPUTRONICS PVT. LTD.

Laborate Pharmaceuticals India Ltd. Unit Appellant

V/S

State represented by the Drugs Inspector Tondiarpet Respondents

Referred Judgements :-

JETHMAL HIMMATMAL JAIN V. STATE OF MAHARASHTRA [REFERRED TO]
EMBIOTIC LABORATORIES (P) LTD. V. DRUGS INSPECTOR,ERODE I RANGE [REFERRED TO]
TIDAL LABORATORIES PVT. LTD.,MUMBAI V. STATE OF TAMIL NADU [REFERRED TO]
S MOHAN LAL VS. R KONDIAH [REFERRED TO]
STATE OF KARNATAKA VS. PRATAP CHAND [REFERRED TO]
STATE OF RAJASTHAN VS. SANJAY KUMAR [REFERRED TO]
STATE OF HARYANA VS. UNIQUE FARMAID PRIVATE LIMITED [REFERRED TO]
AMERY PHARMACEUTICALS VS. STATE OF RAJASTHAN [REFERRED TO]
MEDICAMEN BIOTECH LTD VS. RUBINA BOSE DRUG INSPECTOR [REFERRED TO]
STATE OF NCT OF DELHI VS. RAJIV KHURANA [REFERRED TO]
DINESH B PATEL VS. STATE OF GUJARAT [REFERRED TO]
PANNALAL SUNDERLAL CHOKSI VS. STATE OF MAHARASHTRA [REFERRED TO]
PONDY CHEMICALS VS. STATE [REFERRED TO]
SARAH MATHEW VS. INSTITUTE OF CARDIO VASCULAR DISEASES BY ITS DIRECTOR K.M.CHERIAN [REFERRED TO]

JUDGEMENT

(1.) This Criminal Original Petition is filed seeking to call for the records in C.C. No.263 of 2015, now pending on the file of the XV Metropolitan Magistrate, George Town, Chennai and quash the same.

(2.) Heard the learned counsel for the petitioner and the learned Additional Public Prosecutor appearing for the seventh respondent-State.

(3.) On 05.09.2011, Mrs. P. Sankari, Drugs Inspector, Tondiarpet II Range, Zone I, Chennai, the respondent herein, visited the medical shop of one S. Serumathi and drew sample of Cherry Lab Cough Syrup B.No.ACLL-003,M/D:12/2010;E/D:11/2012; Mfd by: Laborate Pharmaceuticals India Ltd. (Unit) #31, Rajban Road, Nariwala, Paonta Sahib H.P., for analysis in terms of Sections 22 and 23 of the Drugs and Cosmetics Act, 1940 (for brevity the Act ). The sample was sent to the Government Analyst and by report dated 27.01.2012, it was declared to be not of standard quality , as the sample did not conform to label claim with respect to the content of Phenylephrine Hydrochloride (26.6%).

Click here to view full judgment.

LABORATE PHARMACEUTICALS INDIA LTD Vs. STATE

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address