SELVA KUMAR Vs. ATHEESWARI

JUDGEMENT

(1.) Truth is stranger than fiction. There are many oddities in life. Sometimes they are unbelievable, but in rarity they are believable.

(2.) In this revision, the revision petitioner challenges grant of Rs.2,500/- as monthly maintenance to the respondent.

(3.) In M.C.No.19 of 2014, respondent sought for maintenance, under Section 125 Cr.P.C., before the learned Judge, Family Court, Sivagangai.