LAWS(MAD)-2016-7-205

D.THIAGARAJAN Vs. THE REGIONAL PASSPORT OFFICER

Decided On July 29, 2016
D.Thiagarajan Appellant
V/S
The Regional Passport Officer Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) By consent, the main writ petition itself is taken up for final disposal.

(3.) No counter is filed on behalf of the respondents.