REGENT COMPUTRONICS PVT. LTD.

C.Panneerselvam Appellant

V/S

MANOHARAN Respondents

Referred Judgements :-

METTUR BEARDSELL LIMITED,A PUBLIC LIMITED COMPANY BY ITS SECRETARY,17,GREAMS ROAD,CHENNAI - 6. V. 1. M/S. SALEM TEXTILES LIMITED,A PUBLIC LIMITED COMPANY,BY ITS REGISTERED OFFICE AT FAIRLANDS,SALEM - 16 BY ITS MANAGING DIRECTOR MR.R.PRABHAKARAN [REFERRED TO]

JUDGEMENT

(1.) Challenge in this second appeal is made by the plaintiff against the Judgment and Decree dated 21.10.2008 in A.S.No.98 of 2006 on the file of the second Additional Sub-Court, Cuddalore confirming the Judgement and Decree dated 06.09.2005 in O.S.No.508 of 2004 on the file of the Additional District Munsif Court, Cuddalore.

(2.) Suit for recovery of money.

(3.) The averments in brief of the plaint are as follows:

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C.PANNEERSELVAM Vs. MANOHARAN

Referred Judgements :-

JUDGEMENT

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