LAWS(MAD)-2016-8-13

KALLAR KALVI KAZHAGAM Vs. THE DISTRICT REGISTRAR (ADMN)

Decided On August 01, 2016
Kallar Kalvi Kazhagam Appellant
V/S
The District Registrar (Admn) Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) Counter of First Respondent is filed.

(3.) No counter is filed on behalf of Second Respondent.