SUPERINTENDING ENGINEER, W R O /P W D ; EXECUTIVE ENGINEER; REGIONAL CHIEF ENGINEER; EXECUTIVE ENGINEER, KORAMPALLAM ARU BASIN DIVISION Vs. K A THOMAS; P VELU; S SANKARANARAYANAN

Referred Judgements :-

UNION OF INDIA VS. BUNGO STEEL FURNITURE PRIVATE LIMITED [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. JAGAN NATH ASHOK KUMAR [REFERRED]
SUDARSAN TRADING CO VS. GOVERNMENT OF KERALA [REFERRED]
TRUSTEES OF THE PORT OF MADRAS VS. ENGINEERING CONSTRUCTIONS CORPORATION LIMITED [REFERRED]
U P STATE ELECTRICITY BOARD VS. SEARSOLE CHEMICALS LIMITED [REFERRED]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED]
BOC INDIA LTD VS. BHAGWATI OXYGEN LTD [REFERRED]
M P HOUSING BOARD VS. PROGRESSIVE WRITERS AND PUBLISHER [REFERRED]
G RAMCHANDRA REDDY AND CO VS. UNION OF INDIA [REFERRED]
RAVINDRA AND ASSOCIATES VS. UNION OF INDIA [REFERRED]
J G ENGINEERS PVT LTD VS. UNION OF INDIA [REFERRED]
CHAIRMAN GUINDY INDUSTRIAL ESTATE INFRASTRUCTURE UPGRADATION COMPANY CHENNAI VS. GURUMURTHY ENGINEERING ENTERPRISES CIVIL ENGINEERING CONTRACTORS CHENNAI [REFERRED]