R. SRINIVASARAGAVAN AND ORS. Vs. BALUSAMY AND ORS.

JUDGEMENT

(1.) Being aggrieved by the order, made in W.P(MD) No. 8384 of 2015, dated 05.10.2015, setting aside the promotion panel dated 12.05.2015, for the post of Overseers 2015 -16, in so far as respondents 3 to 5 in W.P(MD) No. 8384 of 2015 are concerned, the Director of Rural Development and Panchayat Raj Department, Chennai and the District Collector, Tirunelveli District, appellants 1 and 2, have filed W.P(MD) No. 1285 of 2015.

(2.) After setting aside the panel, in so far as respondents 3 to 5 in W.P(MD) No. 8384 of 2015, are concerned, the Writ Court has directed to include the name of the writ petitioner/M. Balusamy, at the appropriate place and to promote him, with service and monetary benefits.

(3.) Mrs. Jevilthakumari, one of the Road Inspectors Grade -II, included in the promotional panel, dated 12.05.2015, which has been now set aside, by the Writ Court, in so far as respondents 3 to 5 in W.P(MD) No. 8384 of 2015 are concerned. Similarly R. Srinivasaragavan, included in the promotional panel, has filed W.A(MD) No. 416 of 2016.